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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

UT Ladakh - Subsection

Section 24(1)(c) in The University of Ladakh Act, 2018

(c)to make proposals to the Syndicate and the University Council for the institution of Professorships, Associate Professorships, Assistant Professorships, or other teaching posts and re-appropriating positions in various subjects (on sufficient justifications) in regard to their duties ;