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State of Telangana - Section

Section 190 in Telangana Panchayat Raj Act, 2018

190. Rights of individual members to draw attention in respect of Zilla Praja Parishad works.

- Any member of a Zilla Praja Parishad may draw the attention of the "Chairperson" or Chief Executive Officer of the Zilla Praja Parishad to any neglect in the execution of Zilla Praja Parishad work to any waste of Zilla Praja Parishad property or to the needs of any locality and may suggest any improvement which may appear desirable.