Section 44(2)(b) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

(b)in the case of other estates, in accordance with such rules as may be made by the Government in this behalf.

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