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State of Andhra Pradesh - Section

Section 55 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005

55. Licence to be surrendered to the Prohibition and Excise Superintendent on expiry.

- Every license issued under these rules issued either jointly or severally to the lease holder(s) named therein and shall on its expiry be deemed to have been surrendered by the lease holders to the Prohibition and Excise Superintendent.