Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttarakhand - Subsection Section 38(1) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011 (1)The State Government shall constitute by notification a State Advisory Council in accordance to the sub section (1) of section 34 of the Act.
