Rajasthan High Court - Jaipur
National Insurance Co Ltd vs Smt Asmat Bano And Others on 14 March, 2012
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur S.B.Civil Misc.Appeal No.1008 of 2011 National Insurance Company Ltd. Vs Smt. Asmat Bano and ors Date of Order : 14.3.2012 HON'BLE MS. JUSTICE BELA M. TRIVEDI None is present for the appellant By the Court:
1.None is present for the appellant though the matter has been called out twice. Hence, the appeal is dismissed for default.
(BELA M. TRIVEDI) J.
om/P.1/1008 cma 2011 14 march 2012 final.doc All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash P