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Rajasthan High Court - Jaipur

National Insurance Co Ltd vs Smt Asmat Bano And Others on 14 March, 2012

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

    

 
 
 

 In the High Court of Judicature for Rajasthan at Jaipur Bench Jaipur

 

S.B.Civil Misc.Appeal No.1008 of 2011

National Insurance Company Ltd.
Vs
Smt. Asmat Bano and ors

Date of Order        :      14.3.2012


HON'BLE MS. JUSTICE BELA M. TRIVEDI


None is present for the appellant


By the Court:

1.None is present for the appellant though the matter has been called out twice. Hence, the appeal is dismissed for default.

(BELA M. TRIVEDI) J.

om/P.1/1008 cma 2011 14 march 2012 final.doc All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Om Prakash P