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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(m) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(m)"High speed craft" means a craft capable of maximum speed in metres per seconds equal to or exceeding 3.7 ∇ 0.1667 , where ∇ = displacement corresponding to the design waterline (m3);