Delhi High Court - Orders
Boehringer Ingelheim Pharma Gmbh And Co ... vs Alkem Laboratories Ltd & Anr on 27 May, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~3-5, 24&25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
3
+ CS(COMM) 236/2022
BOEHRINGER INGELHEIM PHARMA
GMBH AND CO KG & ANR. ..... Plaintiffs
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr.Arun Kumar Jana, Ms. Meenal Khurana,
Mr.Harshit Dixit, Mr. Priyansh Sharma and
Mr.Abhay Tandon, Advocates.
versus
ALKEM LABORATORIES LTD & ANR. ..... Defendants
Through: Ms. Bitika Sharma, Mr. Adarsh
Ramanujan, Mr. Vikram Singh Dalal, Advocates.
4
+ CS(COMM) 237/2022
BOEHRINGER INGELHEIM PHARMA
GMBH AND CO KG & ANR. ..... Plaintiffs
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr.Arun Kumar Jana, Ms. Meenal Khurana,
Mr.Harshit Dixit, Mr. Priyansh Sharma and
Mr.Abhay Tandon, Advocates.
versus
MICRO LABS LIMITED ..... Defendant
Through: Mr. Ankur Vyas and Mr. Shahid
Khan, Advocates.
5
+ CS(COMM) 238/2022
BOEHRINGER INGELHEIM PHARMA
GMBH AND CO KG & ANR. ..... Plaintiffs
CS(COMM) 236/2022 and connected matters Page 1 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:31.05.2022
18:37:24
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr.Arun Kumar Jana, Ms. Meenal Khurana,
Mr.Harshit Dixit, Mr. Priyansh Sharma and
Mr.Abhay Tandon, Advocates.
versus
NATCO PHARMA LIMITED & ANR. ..... Defendants
Through: Mr. Ankur Vyas and Mr. Shahid
Khan, Advocates.
24
+ CS(COMM) 239/2019
BOEHRINGER INGELHEIM PHARMA
GMBH & CO. KG, ..... Plaintiff
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr.Arun Kumar Jana, Ms. Meenal Khurana,
Mr.Harshit Dixit, Mr. Priyansh Sharma and
Mr.Abhay Tandon, Advocates.
versus
VEE EXCEL DRUGS AND PHARMACEUTICALS
PRIVATE LTD. & ORS. ..... Defendants
Through: Mr. Mukesh Rana and Ms. Mamta,
Advocates for D-1&2.
25
+ CS(COMM) 240/2019
BOEHRINGER INGELHEIM PHARMA
GMBH & CO. KG & ANR. ..... Plaintiffs
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Sanjay Kumar, Ms. Arpita Sawhney,
Mr.Arun Kumar Jana, Ms. Meenal Khurana,
Mr.Harshit Dixit, Mr. Priyansh Sharma and
Mr.Abhay Tandon, Advocates.
CS(COMM) 236/2022 and connected matters Page 2 of 3
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:31.05.2022
18:37:24
versus
VEE EXCEL DRUGS AND PHARMACEUTICALS
PRIVATE LTD. & ORS. ..... Defendants
Through: Mr. Mukesh Rana and Ms. Mamta,
Advocate for D-1.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.05.2022 I.A. 5801/2022 (under Order 39 Rules 1 and 2 CPC, by Plaintiffs) in CS(COMM) 236/2022 I.A. 5806/2022 (under Order 39 Rules 1 and 2 CPC, by Plaintiffs) in CS(COMM) 237/2022 I.A. 5811/2022 (under Order 39 Rules 1 and 2 CPC, by Plaintiffs) in CSCOMM) 238/2022 CCP(O) 82/2019 (under Section 11 and 12 of Contempt of Court Act, by Plaintiff) I.A. 6797/2019 (under Order 39 Rules 1 and 2 CPC, by Plaintiff), 9272/2019 (under Order 7 Rule 11 CPC, by Defendant No.1), 2042/2020 (under Section 151 CPC, by Plaintiff), 2044/2020 (under Section 151 CPC, by Plaintiff) in CS(COMM) 239/2019 CCP(O) 81/2019 (under Section 11 and 12, Contempt of Court Act, by Plaintiffs) & I.A. 2036/2020 (under Section 151 CPC, by Plaintiffs) in CS(COMM) 240/2019 List on further hearing on 02.06.2022.
JYOTI SINGH, J MAY 27, 2022/rk CS(COMM) 236/2022 and connected matters Page 3 of 3 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:31.05.2022 18:37:24