Supreme Court - Daily Orders
Prakati Rai vs State Of U.P on 12 November, 2025
Bench: Dipankar Datta, Aravind Kumar
1
ITEM NO.19 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26913/2019
[Arising out of impugned final judgment and order dated 31-10-2019
in WC No. 29495/2018 passed by the High Court of Judicature at
Allahabad]
PRAKATI RAI & ORS. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
[TO BE TAKEN UP AT 12:00 NOON]
IA No. 115384/2021 - APPLICATION FOR SUBSTITUTION
IA No. 164787/2021 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 115388/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 115386/2021 - EXEMPTION FROM FILING DEATH CERTIFICATE /
CERTIFIED COPY OF DEATH CERTIFICATE
IA No. 118783/2022 - EXEMPTION FROM FILING O.T.
IA No. 115387/2021 - EXEMPTION FROM FILING O.T.
IA No. 118782/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES
WITH
SLP(C) No. 27770/2019 (XI)
IA No. 179607/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 179608/2019 - EXEMPTION FROM FILING O.T. IA No. 7510/2020 - EXEMPTION FROM FILING O.T. IA No. 7509/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 2777/2020 (XI) IA No. 66643/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 2762/2020 (XI) IA No. 66670/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 2804/2020 (XI) FOR ADMISSION and I.R. and IA No.16492/2020-EXEMPTION FROM FILING O.T. and IA No.16489/2020-PERMISSION TO FILE LENGTHY LIST OF DATES Signature Not Verified and IA No.16490/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ Digitally signed by JATINDER KAUR Date: 2025.11.12 ANNEXURES 17:49:49 IST Reason:
SLP(C) No. 2767/2020 (XI) 2 IA No. 66667/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 2806/2020 (XI) IA No. 66655/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 2642/2020 (XI) FOR ADMISSION and I.R. IA No.18865/2020-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 4997-4998/2020 (XI) FOR ADMISSION and I.R. SLP(C) No. 2821/2020 (XI) IA No. 66642/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 3815/2020 (XI) FOR ADMISSION and I.R. SLP(C) No. 4995/2020 (XI) FOR ADMISSION and I.R. SLP(C) No. 27897/2019 (XI) IA No. 66673/2021 – INTERVENTION/IMPLEADMENT CONMT.PET.(C) No. 1917/2017 in C.A. No. 4755/2006 (III-A) IA No. 108631/2024 - APPLICATION FOR PERMISSION IA No. 88245/2021 - APPLICATION FOR TAKING ON RECORD IA No. 196513/2022 - EXEMPTION FROM FILING O.T. IA No. 127066/2017 - EXEMPTION FROM FILING O.T. IA No. 30012/2020 - EXEMPTION FROM FILING O.T. IA No. 128760/2023 - EXEMPTION FROM FILING O.T. IA No. 106219/2018 - I/A FOR PERMISSION TO IMPLEAD ADD. ALLEGED CONTEMNORD WITH AFFIDAVIT IA No. 253578/2024 - INTERVENTION/IMPLEADMENT IA No. 29084/2020 - INTERVENTION/IMPLEADMENT IA No. 38660/2024 - INTERVENTION/IMPLEADMENT IA No. 83999/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 196508/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 90667/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 30011/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 128757/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 29075/2020 - QUASHING THE PROCEEDINGS IA No. 108627/2024 - STAY APPLICATION SLP(C) No. 27602/2019 (XI) SLP(C) No. 27462/2019 (XI) IA No. 176591/2019 - EXEMPTION FROM FILING O.T. 3 SLP(C) No. 29767/2019 (XI) IA No. 66625/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 27526/2019 (XI) IA No. 177369/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 27600/2019 (XI) SLP(C) No. 27862/2019 (XI) IA No. 66639/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 27635/2019 (XI) IA No. 178556/2019 - EXEMPTION FROM FILING O.T. IA No. 7516/2020 - EXEMPTION FROM FILING O.T. IA No. 7515/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES SLP(C) No. 27899/2019 (XI) IA No. 66664/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 27549/2019 (XI) IA No. 177118/2019 - APPROPRIATE ORDERS/DIRECTIONS IA No. 177120/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES IA No. 177485/2019 - PERMISSION TO FILE LENGTHY LIST OF DATES SLP(C) No. 27269/2019 (XI) IA No. 66650/2021 – INTERVENTION/IMPLEADMENT SLP(C) No. 5789/2020 (XI) IA No. 117905/2021 - APPLICATION FOR PERMISSION SLP(C) No. 7389-7390/2023 (XI) IA No. 73103/2023 - EXEMPTION FROM FILING O.T. Date : 12-11-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE ARAVIND KUMAR For Petitioner(s) :Mr. Arunabh Chowdhury, Sr. Adv.
Ms. Nina R. Nariman, Adv.
Mr. Rahul Pratap, AOR Ms. Atiga Singh, Adv.
Ms. Purvat Wali, Adv.
Mr. Abhishek Jaiswal, Adv. Mr. Piyush Vyas, Adv.
Mr. Sourabh Dhaiya, Adv.
Mr. Muhammad Maroof, Adv.4
Mr. Anupam Lal Das, Sr. Adv. Mr. Nikhil Sharma, Adv.
Mr. Anirudh Singh, Adv.
Mr. Avnish Pandey, AOR Mr. Abhisth Kumar, AOR Mr. Kalyan Roy Bardhan, Adv. Ms. Sarita, Adv.
Mr. Avi Tandon, Adv.
Ms. Meghna Tandon, AOR Mr. Ami Tandon, Adv.
Mr. S.B. Upadhyay, Sr. Adv. Mr. Param Kumar Mishra, Adv. Mr. Krishnam Mishra, Adv. Mr. Jagjit Kumar Bhatt, Adv Ms. Anisha Upadhyay, AOR Mr. Anand Varma, AOR Ms. Apoorva Pandey, Adv.
Mr. M. P. Vinod, AOR Mr. Upender Thakur, Adv.
Mr. Manish Vashishtha, AOR Ms. Abhishek Kaushik, Adv. Ms. Sunayna Agarwal, Adv. Ms. Deepti Pandey, Adv.
Ms. Sonal Awasthi, Adv.
Ms. Bhawna Piplani, Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Aftab Ali Khan, AOR Mr. Arvind Varma, Sr. Adv. Mr. Pramod Kumar Jain, Sr. Adv. Mr. Nitin Jain, Adv.
Mr. Arvind Avhad, Adv.
Mr. Haritha Hariharan, Adv. Mr. Rajesh Jain, Adv.
Ms. Madhusmita Bora, AOR Mr. Sankalp Narain, Adv.
Mr. Rohit Amit Sthalekar, AOR Mr. B.P.Tiwari, Adv.
Mr. Salman Khurshid, Sr. Adv. Mr. S.G.Hasnain, Sr. Adv. Mr. Mohd. Zahid Hussain, AOR Ms. Sommya Chaturvedi, Adv. Ms. Sonika Chaudhary, Adv.5
Mr. Nikhil Sharma, Adv.
Ms. Rashmi Singh, AOR Ms. Rachana Srivastava, Sr. Adv. Mr. Brij Bhushan, AOR Ms. Monika, Adv.
Mr. Shreevandit Mishra, Adv.
Mr. Arunabh Chaudhary, Sr. Adv. Ms. Nina R. Nariman, Adv.
Ms. Diksha Rai, AOR Ms. Atiga Singh, Adv.
Mr. Piyush Vyas, Adv.
Ms. Purvat Wali, Adv.
Mr. Abhishek Jaiswal, Adv. Mr. Sourabh Dahiya, Adv.
For Respondent(s) : Mr. Shashibhushan P. Adgaonkar, AOR Mr. R. Venkataramani, Attorney General for India Ms. Aishwarya Bhati, A.S.G. Mr. Rana Mukherjee, Sr. Adv. Mr. Rajeev Kumar Dubey, Adv. Mr. Ruchir Ranjan Rai, Adv. Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Ms. Vidushi Pandey, Adv.
Mr. Subham Bahuguna, Adv. Mr. Himanshu Kumar, Adv.
Mr. Kamlendra Mishra, AOR Ms. Aishwarya Bhati, A.S.G. Mr. Mukesh Kumar Maroria, AOR Ms. Ameyavikrama Thanvi, Adv. Mr. Rajan Kumar Chourasia, Adv.
Ms. Harshita Raghuvanshi, AOR Mr. Vibhav Mishra, Adv.
Ms. Renu Bhandari, Adv.
Ms. Megha Gaur, Adv.
Mr. Parmanand Gaur, AOR Ms. Aparna Vishal, Adv.
Mr. Anurag Singh, Adv.
Ms. Neelakshi, Adv.
Mr. Anil Kumar Mishra, AOR Mr. Janmejay Verma, Adv.
Mr. Abhishek Sharma, Adv.6
Ms. Akanksha Verma Chandok, Adv. Mr. Abhishek Kumar, Adv.
Mr. S. K. Verma, AOR Mr. S.r.singh, Sr. Adv.
Mr. Sushant Kumar Yadav, Adv. Mr. Mangal Prasad, Adv.
Mr. Anurag Singh, Adv.
Mr. Prateek Yadav, Adv.
Ms. Radha Rajput, Adv.
Ms. Sunita Pandit, Adv.
Mr. Gaurav Lomes, Adv.
Mr. Ankur Yadav, AOR Mr. T. N. Singh, AOR Dr. Sham Chand, Adv.
Mr. Sanchit Pandey, Adv.
Mr. Vibhav Mishra, Adv.
Ms. Renu Bhandari, Adv.
Ms. Megha Gaur, Adv.
Mr. Parmanand Gaur, AOR Ms. Aparna Vishal, Adv.
Ms. Madhusmita Bora, AOR Mr. R. Venkataramani, Attorney General for India Ms. Aishwarya Bhati, A.S.G. Mr. Rana Mukherjee, Sr. Adv. Mr. Rajeev Kumar Dubey, Adv. Mr. Ruchir Ranjan Rai, Adv. Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Ms. Vidushi Pandey, Adv.
Mr. Subham Bahuguna, Adv. Mr. Himanshu Kumar, Adv.
Mr. Kamlendra Mishra, AOR UPON hearing the counsel the Court made the following O R D E R
1. As agreed by all the parties, list the special leave petitions on 20 th January, 2026.
2. It is made clear that no further prayer for adjournment shall be entertained by the Court.
3. We have been informed by Mr. Anupam Lal Das, learned senior counsel appearing for one of the parties that the subject matter of these petitions fall in 7 five distinct categories. If indeed that be so, the parties shall be at liberty to indicate the same when the petitions are taken for hearing next.
CONTEMPT PETITION (C) No. 1917/2017 in C.A. No. 4755/2006 :
List in the week commencing 8th December, 2025.
(JATINDER KAUR) (SUDHIR KUMAR SHARMA) P.S. to REGISTRAR COURT MASTER (NSH)