Section 12(2)(viii) in Jammu and Kashmir Panchayati Raj Act, 1989

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State of Jammu-Kashmir - Subsection

Section 12(2)(viii) in Jammu and Kashmir Panchayati Raj Act, 1989

(viii)preparation and implementation of special development plans for alleviating poverty and employment generation as may be notified by Government from time to time ; and

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State of Jammu-Kashmir - Subsection

Section 12(2)(viii) in Jammu and Kashmir Panchayati Raj Act, 1989