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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(iii) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(iii)very highly flammable liquids.- chemicals which have a flash point lower than or equal to 23°C and initial boiling point higher than 35°C.