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[Cites 0, Cited by 1] [Section 6C] [Entire Act]

Union of India - Subsection

Section 6C(1) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952

(1)The Central Government may, by notification in the Official Gazette, frame a scheme to be called the Employees’ Deposit-linked Insurance Scheme for the purpose of providing life insurance benefits to the employees of any establishment or class of establishments to which this Act applies.