Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(c) in Telangana Infrastructure Development Enabling Act, 2001

(c)"Bidder" means any entity including any Bidding Consortium who has submitted a proposal to undertake an Infrastructure Project under Public Private Partnership;