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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1)(b) in Bihar Excise (Mahua Flowers) Rules, 2006

(b)An owner of Mahua flowers which are the produce of trees belonging to such owner and if such owner intends to utilize Mahua flowers for commercial purpose; or