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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(c) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(c)a loaded wheelbarrow placed directly on a platform of a hoist for raising or lowering of such wheelbarrows is so secured that such wheelbarrows cannot move and such platform is enclosed to prevent the fall of the contents kept in such wheelbarrows;