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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2) in Punjab Water Resources (Management and Regulation) Act, 2020

(2)Any person carrying out operations or processes which utilize water or generate waste water shall be bound to render all assistance without delay for proper inspection of the premises to the person empowered under sub-section (1).