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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(m) in The Gujarat Ayurved University Act, 1965

(m)the rules to be observed and enforced by affiliated colleges and recognized institutions [not being recognised institutions of the Board of Post-Graduate Teaching and Research] [These words added by Gujarat No. 30 of 2003, dated 19th September 2003.] in respect of transfer of student;