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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(1)(a) in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

(a)The Superintendence and control of the Arunachal Pradesh Forest Protection Force shall vest with the Principal Chief Conservator of Forests and shall be carried on by him in accordance with the provisions of this Act and Rules made there under,