Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(viii) in Jammu and Kashmir Civil Services (Revised) Pay Rules, 2018

(viii)"pay in the level" means pay in the appropriate Cell of the Level as specified in Part A of the Schedule ;