Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 188 in The Coal Mines Regulations, 2017 188. Transport of explosives in bulk. - The conditions and other details for transport of explosives in bulk shall be specified by the Chief Inspector in a general order.
