Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(5) in Tamil Nadu Infrastructure Development Rules, 2012

(5)For Public Private Partnership projects of a value up to Rs.100 crores, the powers to approve financial support from the Tamil Nadu Infrastructure Development Fund are delegated to the Executive Committee;