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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(b) in The Manipur Municipalities Act,1994.

(b)to watch over the financial and executive administration of the Nagar Panchayat or the Council, as the case may be, and perform such executive 'functions as may be allotted 'to him by or under this Act and rules or bye-laws framed thereunder;