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[Cites 0, Cited by 0] [Section 126(5)] [Section 126] [Entire Act]

Union of India - Subsection

Section 126(5)(ii) in The Indian Electricity Rules, 1956

(ii)[ Any such disconnection or reconnection of the supply shall be noted in the log-sheet which shall be maintained in the form set out in Annexure XII and shall be reported to the Inspector. [Substituted by G.S.R. 253, dated 19.2.1981 (w.e.f. 7.3.1981). ]