Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 6 in The Maharashtra Tax on Entry of Motor Vehicles into Local Areas Act, 1987 6. [Appellate authorities]. - [* * *] [Section 6 was deleted and shall be deemed to have been deleted with effect from 1st April 2006 by Maharashtra 32 of 2006, Section 31.]
