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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(f)"Discontinuance" means the state of a policy that could arise on account of surrender of the policy or nonpayment of the contractual premium due before the expiry of the grace period.