Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 10 April, 2018
Bench: Kurian Joseph, Mohan M. Shantanagoudar, Navin Sinha
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OUT TODAY
ITEM NO.1 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 9 and 10 of 2016
in
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F.. AND ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA AND ORS. Respondent(s)
WITH
I.A.No. 6 of 2017 in C.A. No. 2593/2006 (XVI)
Date : 10-04-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Sanjiv Sen, Sr. Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Sarvanaraja, Adv.
Mr. C. Mukund, Adv.
Mr. B. K. Jain, Adv.
Mr. Gopal Shankarnarayanan, Adv.
Mr. Satish Vig, AOR
Dr. Kailash Chand, AOR
Mr. Sudhir Chandra, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Bhaskar P. Gupta, Sr. Adv.
Mr. Parijat Sinha, Adv.
Mr. C. K. Jain, Adv.
Ms. Reshmi Rea Sinha, Adv.
Mr. Anirban Sen, Adv.
Mr. Rudra Dutta, Adv.
Mr. S. N. Mitra, Adv.
Signature Not Verified
Mr. Rahul Gupta, Adv.
Digitally signed by
MAHABIR SINGH
Date: 2018.04.10
Mr. Snehasish Mukherjee, AOR
17:21:16 IST
Reason:
Mr. Dipak Kumar Jena, AOR
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Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON hearing the counsel the Court made the following
O R D E R
List tomorrow i.e. on 11.04.2018 at 02.00 PM. Mr. S. K. Padhy, Regional Provident Fund Commissioner, who passed the order dated 26.08.2016, is directed to be personally present before the Court tomorrow with entire records leading to the orders passed pertaining to Kelvin Jute Mills Company Ltd. Provident Fund Trust and Weaverley Jute Mills Company Ltd. Provident Fund Trust.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR