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[Cites 0, Cited by 0] [Section 6A] [Entire Act]

State of Rajasthan - Subsection

Section 6A(1) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(1)Notwithstanding anything contained in these rules the Appointing Authority may fill the vacancies of the post of Lower Division Clerk. Class-IV Employee and post in Subordinate Services up to Scale No.9 to be filled in by direct recruitment, by appointing on compassionate ground one of the dependants of a member of Armed Forces/Para Military Forces belonging to the State who dies or becomes permanently incapacitated in action of or after commencement of this provision, in operations at the International Border or at the Line of actual Control.Provided that in so far as appointment in subordinate service is concerned the dependants shall be considered for appointment to the lowest post, up to scale No.9, at which direct recruitment is made, according to the qualifications possessed by the dependant.