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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(4) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(4)[ Four members shall form the quorum, out of the presence of Kulpati and member either from clause (five) or (six) of sub-section (1) shall essential in the committee.] [Substituted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).]