Himachal Pradesh High Court
Vidya Namta vs . H.P. Housing & Urban Development ... on 24 June, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Vidya Namta Vs. H.P. Housing & Urban Development Authority, Nigam Vihar a/w connected matters CWPOA No. 3291 of 2019 a/w CWPOA No. 4004 of 2020 & CWPOA No. 4500 of 2019 CWPOA No. 3291 of 2019 24.06.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. C.N. Singh, Advocate, for the respondent.
CWPOA No. 4004 of 2020 Ms. Bhavana Dutta, Advocate, for the petitioner.
M/s Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondent No. 1.
Mr. C.N. Singh, Advocate, for respondents No. 2 and 3.
CWPOA No. 4500 of 2019Mr. Sanjeev Bhushan, Senior Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. C.N. Singh, Advocate, for the respondent.
Arguments heard. Judgment reserved.
(Ajay Mohan Goel) Judge June 24, 2022 (bhupender) ::: Downloaded on - 24/06/2022 20:05:53 :::CIS