Supreme Court - Daily Orders
Urmila Chauhan vs The Chairman Army Public School on 14 February, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.32 COURT NO.14 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7994/2022
(Arising out of impugned final judgment and order dated 30-03-2022
in LPA No. 97/2021 passed by the High Court of Himachal Pradesh at
Shimla)
URMILA CHAUHAN Petitioner(s)
VERSUS
THE CHAIRMAN ARMY PUBLIC SCHOOL & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 14-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Siddharth Jain, Adv.
Mr. Umang Shankar, AOR
For Respondent(s) Mr. Sagar Saxena, Adv.
Mr. Nikhil Jain, AOR
Mr. Parmeet Singh, Adv.
Mr. Syed Tousif, Adv.
Mr. Sarthak Pandey, Adv.
Ms. Divya Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21.02.2023 on top of the board.
(RADHA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.02.18 14:16:27 IST Reason: