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[Cites 0, Cited by 0] [Section 40(10)] [Section 40] [Entire Act]

State of Karnataka - Subsection

Section 40(10)(c) in Visvesvaraya Technological University Act, 1994

(c)No student whose admission has become invalid under clause (b) shall be eligible to appear and shall be permitted by the college to appear at any examination conducted by the University.