Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 113 in The Delhi Excise Rules, 2010 113. Hemp drugs not to be sold on dry days. - The licensee shall not sell hemp drugs on dry days as declared by the Excise Commissioner from time-to-time.
