Section 49(13)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

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Section 49(13)(a) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(a)

(i)As soon as an employee enters Commission's service, he shall give details of his family in Form 3 to the Head of Office.

(ii)If the employee has no family, he shall furnish retails in Form 3 as soon as he acquires a family.