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Union of India - Section

Section 4 in The Mental Healthcare (State Mental Health Authority) Rules, 2018

4. Norms for selection of non-official members of State Authority.

- A person shall not be selected as a non-official member of State Authority unless, he-
(a)is an Indian National;
(b)is of the age not exceeding sixty-seven years;
(c)possesses qualification and experience as specified in rule 5.