Telecom Regulatory Authority Of India - Subsection
Section 10(2) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017
(2)All the provisions of, the Telecommunication (Broadcasting and Cable) Services (Second) (Addressable Systems) Tariff Order, 2010 and all its amendments and directions issued there under, except the provisions applicable to commercial subscribers are hereby repealed.
