Section 33 in The Central Electricity Regulatory Commission (Conduct Of Business) Regulations, 1999
33. Upon the receipt of the petition the officer of the Commission designated for the purpose of receiving the petition shall acknowledge the receipt by stamping and endorsing the date on which the petition has been presented and shall issue an acknowledgment with stamp and date to the person filing the petition. In case the petition is received by registered post the date on which the petition is actually received at the office of the Commission shall be taken as the date of the presentation of the petition.
