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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Maharashtra - Subsection

Section 123(2)(g) in The Maharashtra Industrial Relations Act, 1946

(g)the fee to be paid under sub-section (1), the form of certificate of registration under sub-section (3), and the manner of publication under subsection (4) of section 16;