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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

Union of India - Subsection

Section 4A(7) in The Cable Television Networks (Regulation) Amendment Act, 2002

(7)Every cable operator shall publicise, in the prescribed manner, to the subs- cribers the subscription rates and the periodic intervals at which such subscriptions are payable for receiving each pay channel provided by such cable operator.