Supreme Court - Daily Orders
W.W.A. Cossipore English School vs The State Of West Bengal on 8 October, 2018
Bench: Abhay Manohar Sapre, Indu Malhotra
ITEM NO.20 COURT NO.9 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26247/2018
(Arising out of impugned final judgment and order dated 31-07-2018
in MAT No.1912/2017 passed by the High Court at Calcutta)
W.W.A. COSSIPORE ENGLISH SCHOOL PETITIONER(S)
VERSUS
THE STATE OF WEST BENGAL & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.139041/2018-EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT and IA No.139040/2018-
EXEMPTION FROM FILING O.T. and IA No.139725/2018-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS)
Date : 08-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s)
Mr.Kalyan Bandhopadhyay, Sr.Adv.
Ms.Adeeba Mujahid, Adv.
Mr.Zoheb Hossain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.10.08 17:06:51 IST Reason: