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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(1) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(1)The Assistant Director of Consolidation may withdraw any case from the file of any Consolidation Officer/Assistant Consolidation Officer subordinate to him and may refer the same for disposal to any other Consolidation Officer/Assistant Consolidation Officer competent to deal with it.