Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

State Of Gujarat vs Bajarandas Hansdas Kubavat And Other ... on 26 February, 2016

Bench: R.Subhash Reddy, Anant S. Dave

                     C/CA/452/2016                                             ORDER




                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 452 of 2016

                 In LETTERS PATENT APPEAL (STAMP NUMBER) NO.  19 of 2016
                       In SPECIAL CIVIL APPLICATION NO. 17797 of 2014

         ===============================================
                            STATE OF GUJARAT....Applicant(s)
                                       Versus
             BAJARANDAS HANSDAS KUBAVAT AND OTHER LEGAL HEIRS OF LATE 
                   HANSDAS SUNDARDAS KUMBAVAT  &  1....Respondent(s)
         ===============================================
         Appearance:
         MS MANISHA LUVKUMAR SHAH GOVERNMENT PLEADER for the 
         Applicant(s) No. 1
         ===============================================

             CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
                    and
                    HONOURABLE MR.JUSTICE ANANT S. DAVE
          
                                       Date : 26/02/2016
          
                                    ORAL ORDER

(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) Rule returnable on 22.3.2016.

(R. SUBHASH REDDY, CJ)  (ANANT S.DAVE, J.)  SMITA Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 28 08:16:11 IST 2016