Gujarat High Court
State Of Gujarat vs Bajarandas Hansdas Kubavat And Other ... on 26 February, 2016
Bench: R.Subhash Reddy, Anant S. Dave
C/CA/452/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 452 of 2016
In LETTERS PATENT APPEAL (STAMP NUMBER) NO. 19 of 2016
In SPECIAL CIVIL APPLICATION NO. 17797 of 2014
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STATE OF GUJARAT....Applicant(s)
Versus
BAJARANDAS HANSDAS KUBAVAT AND OTHER LEGAL HEIRS OF LATE
HANSDAS SUNDARDAS KUMBAVAT & 1....Respondent(s)
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Appearance:
MS MANISHA LUVKUMAR SHAH GOVERNMENT PLEADER for the
Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 26/02/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE ANANT S. DAVE) Rule returnable on 22.3.2016.
(R. SUBHASH REDDY, CJ) (ANANT S.DAVE, J.) SMITA Page 1 of 1 HC-NIC Page 1 of 1 Created On Sun Feb 28 08:16:11 IST 2016