Section 9(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
(1)The Governor of Uttar Pradesh shall be [The Kuladhipati (Chancellor)] [Substituted by U.P. Act 29 of 1974, vide Section 27, for The Chancellor] of the University. He shall, by virtue of his office, be the head of the University, and shall, when present , preside at any convocation of the University.
