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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(i) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(i)conduct random due diligence on the appraisal documents on a sample of energy efficiency loans disbursed by participating financial institutions and cancel the risk cover for that particular energy efficiency loan, if deviations are found;