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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Karnataka - Subsection

Section 193(d) in Karnataka Panchayat Raj Act, 1993

(d)exercise overall supervision over the financial and executive administration of the Zilla Panchayat and place before the Zilla Panchayat all questions connected therewith which shall appear to him to require its orders and for this purpose may call for records of the Zilla Panchayat; and