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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(b) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(b)the appointment or nomination and continuance in office of the members of the authorities of the University and all other matters relating to these authorities for which it may be necessary or desirable to provide;