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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(5) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(5)Upon reviewing progress of the Institute the Visitor may make a reference to the State Government for taking action under Section 41 or may, subject to the provisions of this Act issue such directions as he considers necessary, and the Institute shall be bound to comply with such directions.