Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(1)(c) in The Maharashtra Entertainments Duty Act, 1923 (c)the entertainment is provided partly for educational or partly for scientific purposes by a society, institution or committee not conducted or established for profit.