Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Assam - Subsection Section 20(2) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957 (2)Where the registering authority takes action under sub-section (3) of Section 20 he shall retain the copy of the declaration in his office for record.
