Supreme Court - Daily Orders
Ajay Ishwar Ghute vs Meher K. Patel on 17 October, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.11 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23259/2023
(Arising out of impugned final judgment and order dated 20-07-2023
in RP No. 7/2023 in WP No.2584/2022 passed by the High Court of
Judicature at Bombay)
AJAY ISHWAR GHUTE & ORS. Petitioner(s)
VERSUS
MEHER K. PATEL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.212673/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.212676/2023-EXEMPTION FROM
FILING O.T.)
Date : 17-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. Rajesh Vishnu Adrekar, Adv.
Ms. Usha Nandini V., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel appearing for the petitioners seeks time to apply for amendment of the Special Leave Petition for incorporating a challenge to the order dated 16th March, 2022.
To enable him to do so, list on 20th November, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.10.18 17:57:43 IST Reason: (ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER