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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Nagaland - Subsection

Section 13(7) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(7)The Vice-Chancellor shall preside at the convocation of the University in the absence of both the Visitor and the Chancellor, for conferring degrees, diplomas, charters, designations or certificates.